Rang Behari Singh vs State Of U.P. Through The ...
2015 Latest Caselaw 3490 ALL

Citation : 2015 Latest Caselaw 3490 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Rang Behari Singh vs State Of U.P. Through The ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7760 of 2010
 

 
Petitioner :- Rang Behari Singh
 
Respondent :- State Of U.P. Through The Secy.Nagriya Rozgar Lucknow
 
Counsel for Petitioner :- R.C.Singh,Prashant Kumar Singh
 
Counsel for Respondent :- C.S.C.,Asit Kumar Chaturvedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prashant Kumar Singh, Learned Counsel for the petitioner submitted that this matter may be considered separately as the facts and circumstances of this case are different.

In view of the above, writ petition No.7760 (SS) of 2010 be listed separately.

List in the next cause list.

Order Date :- 27.10.2015

Arvind

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