Citation : 2015 Latest Caselaw 3489 ALL
Judgement Date : 27 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 24 Case :- SERVICE SINGLE No. - 4530 of 2006 Petitioner :- Dilip Kumar And Another [Objection Filed] Respondent :- State Of U.P.Through Secretary Secondary Education And 4 Ors Counsel for Petitioner :- Suraj Saran,Ajay Pratap Singh Counsel for Respondent :- C.S.C.,H.S.Jain Hon'ble Dr. Devendra Kumar Arora,J.
It has been informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to the larger Bench in writ petition no. 655 (SS) 2014:Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.
Accordingly, list this case after pronouncement of the verdict by the larger Bench.
Order Date :- 27.10.2015
Arvind
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