Shiv Kumar Sharma vs Distt Judge Unnao And Anors
2015 Latest Caselaw 3488 ALL

Citation : 2015 Latest Caselaw 3488 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Shiv Kumar Sharma vs Distt Judge Unnao And Anors on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 658 of 2007
 

 
Petitioner :- Shiv Kumar Sharma
 
Respondent :- Distt Judge Unnao And Anors
 
Counsel for Petitioner :- J.P.Mathur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri J.P.Mathur, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

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