Smt. Ramdhaniy Thru ... vs The Superintendent Of Police ...
2015 Latest Caselaw 3486 ALL

Citation : 2015 Latest Caselaw 3486 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Smt. Ramdhaniy Thru ... vs The Superintendent Of Police ... on 27 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 350 of 2015
 

 
Petitioner :- Smt. Ramdhaniy Thru (Husband)Rakesh @ Rakesh Kumar Gupta
 
Respondent :- The Superintendent Of Police Distt.Bahraich And Ors.
 
Counsel for Petitioner :- Surya Kant Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the petitioner, list after one week.

Order Date :- 27.10.2015

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