Citation : 2015 Latest Caselaw 3485 ALL
Judgement Date : 27 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 3466 of 2013 Appellant :- Pankaj Respondent :- State Of U.P. Counsel for Appellant :- Sandeep Kumar Srivastava Counsel for Respondent :- Govt. Advocate,Arvind K. Pandey Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on request of learned counsel for the appellant.
List in the month of January, 2016.
Order Date :- 27.10.2015
Ashish Pd.
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