Pravesh Kumar Mishra @ Tony Mishra vs State Of U.P.
2015 Latest Caselaw 3484 ALL

Citation : 2015 Latest Caselaw 3484 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Pravesh Kumar Mishra @ Tony Mishra vs State Of U.P. on 27 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 7060 of 2015
 

 
Applicant :- Pravesh Kumar Mishra @ Tony Mishra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Santosh Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

On the request of the learned counsel for the applicant,list in the next cause list showing the name of Sri Parbhat Kumar as counsel for the applicant.

Order Date :- 27.10.2015

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