Sameer vs State Of U.P.
2015 Latest Caselaw 3483 ALL

Citation : 2015 Latest Caselaw 3483 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Sameer vs State Of U.P. on 27 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9463 of 2015
 

 
Applicant :- Sameer
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Alok Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file supplementary affidavit annexing the certain document with regard to the age of the victim.

Put up on 3.11.2015 as fresh case.

Order Date :- 27.10.2015

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