Smt. Aarti Devi Thru Her Husband ... vs State Of U.P.Thru Its ...
2015 Latest Caselaw 3479 ALL

Citation : 2015 Latest Caselaw 3479 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Smt. Aarti Devi Thru Her Husband ... vs State Of U.P.Thru Its ... on 27 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 352 of 2015
 

 
Petitioner :- Smt. Aarti Devi Thru Her Husband Sri Shiv Kumar @ Rasraj
 
Respondent :- State Of U.P.Thru Its Prin.Secy.Home Civil Sectt.Lko.& Ors.
 
Counsel for Petitioner :- Digvijai Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the petitioner and learned A.G.A. for the State and perused the record.

Learned A.G.A has accepted notice on behalf of the opposite party nos. 1 to 3.

Issue notice to the opposite party no. 4 directing to him that he will produce the alleged detenue Smt. Aarti Devi before this Court on 23.11.2015.

Steps be taken within one week.

List on 23.11.2015.

Order Date :- 27.10.2015

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