Citation : 2015 Latest Caselaw 3476 ALL
Judgement Date : 27 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 58979 of 2015 Petitioner :- Vijay Kant Pandey And 10 Others Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shiv Shankar Shukla Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
It is stated that due to bereavement in the family of learned counsel for the petitioner, the case may be put up on Monday as fresh.
As prayed, put up this case as fresh on Monday i.e. 02.11.2015.
Order Date :- 27.10.2015
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