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Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3475 ALL

Citation : 2015 Latest Caselaw 3475 ALL
Judgement Date : 27 October, 2015

Allahabad High Court
Sri Indra Sen Singh And 11 Others vs State Of U.P.Through Secretary ... on 27 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2830 of 2006
 

 
Petitioner :- Sri Indra Sen Singh And 11 Others
 
Respondent :- State Of U.P.Through Secretary Nagriya Rozgar Evam Garibi
 
Counsel for Petitioner :- R.B.S.Rathaur,Chandra Shekher Pandey
 
Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,Mushtaq Ahmad Siddiqui
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.B.S.Rathaur, learned Counsel for the petitioner submitted that this matter may be considered separately as the facts and circumstances of this case are different.

In view of the above, writ petition no. 2830(SS) of 2006 be listed separately.

List in the next cause list.

Order Date :- 27.10.2015

Arvind

 

 

 
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