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Shri Dutta Pd. Shukla S/O Late Ram ... vs State Of U.P. Thru Principal ...
2015 Latest Caselaw 3474 ALL

Citation : 2015 Latest Caselaw 3474 ALL
Judgement Date : 27 October, 2015

Allahabad High Court
Shri Dutta Pd. Shukla S/O Late Ram ... vs State Of U.P. Thru Principal ... on 27 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4043 of 2010
 

 
Petitioner :- Shri Dutta Pd. Shukla S/O Late Ram Shanker Shukla & Anr.
 
Respondent :- State Of U.P. Thru Principal Secretary Finance & Anr.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Ganga Singh, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

 

 

 
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