Hausala Prasad Misra vs State Of U.P. Thru Prin.Secy. ...
2015 Latest Caselaw 3470 ALL

Citation : 2015 Latest Caselaw 3470 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Hausala Prasad Misra vs State Of U.P. Thru Prin.Secy. ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9054 of 2006
 

 
Petitioner :- Hausala Prasad Misra
 
Respondent :- State Of U.P. Thru Prin.Secy. Basic Education & 4 Ors.
 
Counsel for Petitioner :- Sharad Pathak
 
Counsel for Respondent :- C.S.C.,J N Verma,Smt. Nalini Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

At the request of the learned Counsel for the petitioner, this case is adjourned.

List again.

Order Date :- 27.10.2015

MH/-

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