Raj Kumar vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 3469 ALL

Citation : 2015 Latest Caselaw 3469 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Raj Kumar vs State Of U.P. Thru Prin. Secy. ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3495 of 2008
 

 
Petitioner :- Raj Kumar
 
Respondent :- State Of U.P. Thru Prin. Secy. Agriculture & 2 Ors.
 
Counsel for Petitioner :- S.K. Gaur
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.K.Gaur, learned Counsel for the petitioner prays for and is granted 24 hours time to file Rejoinder Affidavit.

List in the next cause list.

Order Date :- 27.10.2015

Arvind

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