Dangari Devi And Anr. vs State Of U.P. And 3 Others
2015 Latest Caselaw 3467 ALL

Citation : 2015 Latest Caselaw 3467 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Dangari Devi And Anr. vs State Of U.P. And 3 Others on 27 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 60176 of 2015
 

 
Petitioner :- Dangari Devi And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Dharmendra Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up tomorrow i.e. 28.10.2015 as fresh.

Order Date :- 27.10.2015

Lbm/-

Download the LatestLaws.com Mobile App