Surendra Kumar Gaur vs State Of U.P.Through Secy Ganna ...
2015 Latest Caselaw 3466 ALL

Citation : 2015 Latest Caselaw 3466 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Surendra Kumar Gaur vs State Of U.P.Through Secy Ganna ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 998 of 2004
 

 
Petitioner :- Surendra Kumar Gaur
 
Respondent :- State Of U.P.Through Secy Ganna Vikas And 3 Ors
 
Counsel for Petitioner :- M.C.Shukla,V.P.Singh
 
Counsel for Respondent :- C.S.C.,K.S.Pawar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri V.P. Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

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