Balak Ram vs Distt. Inspector Of Schools ...
2015 Latest Caselaw 3465 ALL

Citation : 2015 Latest Caselaw 3465 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Balak Ram vs Distt. Inspector Of Schools ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4588 of 1991
 

 
Petitioner :- Balak Ram
 
Respondent :- Distt. Inspector Of Schools Lakhimpur Kheri & Others
 
Counsel for Petitioner :- S K Srivastava,Amit Srivastava
 
Counsel for Respondent :- C.S.C.,H A B Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As per office report, learned Counsel for the petitioner prays for and is granted one week time to take steps.

List thereafter.

Order Date :- 27.10.2015

Arvind

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