Krishna Kumar vs State Of U.P.Through Its Secy ...
2015 Latest Caselaw 3464 ALL

Citation : 2015 Latest Caselaw 3464 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Krishna Kumar vs State Of U.P.Through Its Secy ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3032 of 2006
 

 
Petitioner :- Krishna Kumar
 
Respondent :- State Of U.P.Through Its Secy Basic Education And 4 Ors
 
Counsel for Petitioner :- Rajesh Kumar Katiyar,Ajay Pratap Singh,Amitabh Kumar Rai,B.K. Katiyar
 
Counsel for Respondent :- C.S.C,A.M.Tripathi,Prashant Arora,V K Bajpai
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Ajay Pratap Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

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