Udal Singh vs State Of U.P. And Anr.
2015 Latest Caselaw 3447 ALL

Citation : 2015 Latest Caselaw 3447 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Udal Singh vs State Of U.P. And Anr. on 26 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 58972 of 2015
 

 
Petitioner :- Udal Singh
 
Respondent :- State Of U.P. And Anr.
 
Counsel for Petitioner :- Santosh Kumar Tiwari
 
Counsel for Respondent :- C.S.C.,Ashsih Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

List has been revised. None is present.

List in the next cause list.

Order Date :- 26.10.2015

Lbm/-

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