Shiv Prasad Maurya vs The State Of U.P.Through ...
2015 Latest Caselaw 3446 ALL

Citation : 2015 Latest Caselaw 3446 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Shiv Prasad Maurya vs The State Of U.P.Through ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 201 of 2002
 

 
Petitioner :- Shiv Prasad Maurya
 
Respondent :- The State Of U.P.Through Secy.Ministry Of Finance .
 
Counsel for Petitioner :- Shishir Pradhan,Rakesh Kumar
 
Counsel for Respondent :- C.S.C.,Atish Kumar Agarwal,I H Iraqui,Rakesh Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rakesh Kumar, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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