Hari Shankar vs Dr.Ram Manohar Lohia Avadh ...
2015 Latest Caselaw 3443 ALL

Citation : 2015 Latest Caselaw 3443 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Hari Shankar vs Dr.Ram Manohar Lohia Avadh ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 364 of 1999
 

 
Petitioner :- Hari Shankar
 
Respondent :- Dr.Ram Manohar Lohia Avadh University Through Its Registrar
 
Counsel for Petitioner :- S.K.Mehrotra,Kapil Muni Dubey,Km.Vishwa Mohini,Vimal Kumar
 
Counsel for Respondent :- A.K.Srivastava,Manik Sinha,Shobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shobhit Mohan Shukla, learned counsel for the opposite party is reported to be ill.

Case is adjourned.

List in the next cause list.

Order Date :- 26.10.2015

Arvind

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