Hari Nath Tiwari vs U.P.State Road Transport ...
2015 Latest Caselaw 3442 ALL

Citation : 2015 Latest Caselaw 3442 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Hari Nath Tiwari vs U.P.State Road Transport ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1097 of 2006
 

 
Petitioner :- Hari Nath Tiwari
 
Respondent :- U.P.State Road Transport Corporation Through M.D.And 2 Ors
 
Counsel for Petitioner :- S.S.L Srivastava,Ranjeet Singh
 
Counsel for Respondent :- Mahesh Chandra,Prabhakar Tiwari
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prabhakar Tiwari, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

Order Date :- 26.10.2015

Arvind

Download the LatestLaws.com Mobile App