Rajpal vs Syandicate Bank Head Office ...
2015 Latest Caselaw 3441 ALL

Citation : 2015 Latest Caselaw 3441 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Rajpal vs Syandicate Bank Head Office ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9766 of 2006
 

 
Petitioner :- Rajpal
 
Respondent :- Syandicate Bank Head Office Manipal And 3 Ors
 
Counsel for Petitioner :- Chandan Kumar,Akhil Pratap Singh,Sharad Kumar Shukla
 
Counsel for Respondent :- N.K.Seth,Gopal K Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted a weeks' time to file reply to the objection filed by opposite parties of recall application.

List thereafter.

Order Date :- 26.10.2015

Arvind

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