State Of U.P. vs Madan Kumar Agarwal And 2 Others
2015 Latest Caselaw 3439 ALL

Citation : 2015 Latest Caselaw 3439 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

State Of U.P. vs Madan Kumar Agarwal And 2 Others on 26 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- GOVERNMENT APPEAL No. - 4226 of 2015
 

 
Appellant :- State Of U.P.
 
Respondent :- Madan Kumar Agarwal And 2 Others
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Issue notice to the respondents fixing a date in the second week of December 2015.

Order Date :- 26.10.2015

Ashish Pd.

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