R.K.Yadav vs State
2015 Latest Caselaw 3435 ALL

Citation : 2015 Latest Caselaw 3435 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

R.K.Yadav vs State on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3857 of 1996
 

 
Petitioner :- R.K.Yadav
 
Respondent :- State
 
Counsel for Petitioner :- I.H.Farooqui,A.K.Chaturvedi,Dharmendra Kumar Dixit
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Sudeep Seth, learned Counsel appearing on behalf of the petitioner in Writ Petition No. 3666 (S/S) of 2005 and Writ Petition No. 4252 (SS) of 1999.

List this case on 02.11.2015.

Order Date :- 26.10.2015

Arvind

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