Citation : 2015 Latest Caselaw 3434 ALL
Judgement Date : 26 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4756 of 2013 Appellant :- Sahab Yadav Respondent :- State Of U.P. Counsel for Appellant :- A.K. Yadav,D.K. Pandey,R. Bhargava,Rajiv Gupta,Shweta Singh Counsel for Respondent :- Govt. Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
As prayed, list in the month of January, 2016.
Order Date :- 26.10.2015
Ashish Pd.
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