Modi Spinning And Weaving Mills ... vs Man Mohan Modi And 5 Others
2015 Latest Caselaw 3433 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 
Civil Misc.Amendment Application No. Nil of 2015
 
IN
 
Case :- WRIT - C No. - 58984 of 2015
 

 
Petitioner :- Modi Spinning And Weaving Mills Com. Ltd.
 
Respondent :- Man Mohan Modi And 5 Others
 
Counsel for Petitioner :- Devansh Rathore
 
Counsel for Respondent :- Mahesh Narain Singh,Manu Saxena
 

 
Hon'ble Abhinava Upadhya,J.

An amendment application has been filed by learned counsel for the petitioner today. Let the same be taken on record. Office is required to give number to this application.

By means of an amendment application, the petitioner wants to include a prayer in the writ petition and also wants to implead the Additional Commissioner, Meerut Division Meerut as respondent no.7. The private respondents have no objection.

The amendment application is allowed. Let necessary incorporation be made within 24 hours. Learned counsel for the petitioner may serve a copy upon the learned Standing Counsel.

As prayed, put up day after tomorrow i.e. 28.10.2015 as fresh.

Order Date :- 26.10.2015

Lbm/-