Sher Singh vs State Of U.P.
2015 Latest Caselaw 3432 ALL

Citation : 2015 Latest Caselaw 3432 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Sher Singh vs State Of U.P. on 26 October, 2015

Bench: Arun Tandon, Vipin Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- JAIL APPEAL No. - 4070 of 2012
 

 
Appellant :- Sher Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- From Jail,J.K. Pandey,Rahul Kakran
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Vipin Sinha,J.

Passed over on the request of learned counsel for the appellant.

List in the month of January, 2016.

Order Date :- 26.10.2015

Ashish Pd.

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