Pramila Devi vs State Of U.P.Through Secy.Rural ...
2015 Latest Caselaw 3431 ALL

Citation : 2015 Latest Caselaw 3431 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Pramila Devi vs State Of U.P.Through Secy.Rural ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4018 of 2001
 

 
Petitioner :- Pramila Devi
 
Respondent :- State Of U.P.Through Secy.Rural Engineering And 4 Ors.
 
Counsel for Petitioner :- Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time for filing reply to the Counter Affidavit of amended writ petition.

List thereafter.

Order Date :- 26.10.2015

Arvind

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