Arun Kumar Anand vs State Of U.P.Through Its Chairman ...
2015 Latest Caselaw 3430 ALL

Citation : 2015 Latest Caselaw 3430 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Arun Kumar Anand vs State Of U.P.Through Its Chairman ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7093 of 2001
 

 
Petitioner :- Arun Kumar Anand
 
Respondent :- State Of U.P.Through Its Chairman And 3 Ors.
 
Counsel for Petitioner :- Anil Srivastava
 
Counsel for Respondent :- N.K.Seth,Durga Prasad Dwivedi
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Counsel for the opposite parties, list this case in the next cause list.

Order Date :- 26.10.2015

Arvind

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