Jagdish Singh vs State Bank Of India Thru Chairman ...
2015 Latest Caselaw 3428 ALL

Citation : 2015 Latest Caselaw 3428 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Jagdish Singh vs State Bank Of India Thru Chairman ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4303 of 2005
 

 
Petitioner :- Jagdish Singh
 
Respondent :- State Bank Of India Thru Chairman And 4 Others
 
Counsel for Petitioner :- K.K.Gautam,R.P.Singh,S.P.Signh
 
Counsel for Respondent :- N.K.Seth,Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri S.P.Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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