Mohd.Ishtiyaque vs State Of U.P.Through ...
2015 Latest Caselaw 3427 ALL

Citation : 2015 Latest Caselaw 3427 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Mohd.Ishtiyaque vs State Of U.P.Through ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7366 of 2002
 

 
Petitioner :- Mohd.Ishtiyaque
 
Respondent :- State Of U.P.Through Secy.Alpsankhyak Kalyan
 
Counsel for Petitioner :- Nagendra Singh,Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,Girish Chandra Sinha
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Nagendra B. Singh, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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