Ramji vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3426 ALL

Citation : 2015 Latest Caselaw 3426 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Ramji vs State Of U.P.Through Secretary ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3880 of 2006
 

 
Petitioner :- Ramji
 
Respondent :- State Of U.P.Through Secretary Secondary Education And 4 Ors
 
Counsel for Petitioner :- Rajendra Prasad Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajendra Prasad Shukla, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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