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Maiku Lal vs D.D.C.Barabanki & Others
2015 Latest Caselaw 3425 ALL

Citation : 2015 Latest Caselaw 3425 ALL
Judgement Date : 26 October, 2015

Allahabad High Court
Maiku Lal vs D.D.C.Barabanki & Others on 26 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- CONSOLIDATION No. - 454 of 1998
 

 
Petitioner :- Maiku Lal
 
Respondent :- D.D.C.Barabanki & Others
 
Counsel for Petitioner :- A.R.Khan,A.A. Zaidi,Anand Mani Tripathi,Anjani Nath Khare,Anurag Srivastava,Avadhesh Kumar,B R Tripathi,N.C.Upadhyay,Narendra Gupta,Reyaz Ahmad Ii,Sachichida Nand Shukla,Sanjai Srivastava,Sanjay Srivastava,Shiv Pal Singh,V.K.Verma
 
Counsel for Respondent :- C.S.C.,P.K. Jaiswal
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anand Mani Tripathi, learned Counsel for the petitioner prays for and is granted a weeks' time for preparing the case.

List after a week.

Order Date :- 26.10.2015

Arvind

 

 

 
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