Km.Dinesh Srivastava [Objection ... vs The Lucknow University Through ...
2015 Latest Caselaw 3424 ALL

Citation : 2015 Latest Caselaw 3424 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Km.Dinesh Srivastava [Objection ... vs The Lucknow University Through ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7700 of 2006
 

 
Petitioner :- Km.Dinesh Srivastava [Objection Filed]
 
Respondent :- The Lucknow University Through Vice Chancellor & 4 Ors
 
Counsel for Petitioner :- Deepti Tripathi,R.S.Malik
 
Counsel for Respondent :- K.Chandra,I.B.Singh,Savitra Vardhan Singh,Upendra Nath Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Ms. Deepti Tripathi, learned Counsel for the petitioner is reported to be on sanctioned leave.

Case is adjourned.

Order Date :- 26.10.2015

Arvind

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