Satya Prakash Sharma & Others vs The State Of U.P. Thr. Its Prin. ...
2015 Latest Caselaw 3423 ALL

Citation : 2015 Latest Caselaw 3423 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Satya Prakash Sharma & Others vs The State Of U.P. Thr. Its Prin. ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4127 of 2007
 

 
Petitioner :- Satya Prakash Sharma & Others
 
Respondent :- The State Of U.P. Thr. Its Prin. Sec. Home Deptt & Others
 
Counsel for Petitioner :- Rajendra Prasad Shukla
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajendra Prasad Shukla, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

Order Date :- 26.10.2015

Arvind

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