Citation : 2015 Latest Caselaw 3420 ALL
Judgement Date : 26 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 4708 of 2014 Appellant :- Sahban @ Azad Respondent :- State Of U.P. Counsel for Appellant :- Pradeep Kumar Vi Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Passed over on the illness slip of Sri B.K.Tripathi, learned counsel for the appellant.
List in the month of January 2016.
Order Date :- 26.10.2015
Ashish Pd.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!