Ram Kewal Pal vs State Of U.P.Through ...
2015 Latest Caselaw 3418 ALL

Citation : 2015 Latest Caselaw 3418 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Ram Kewal Pal vs State Of U.P.Through ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1215 of 2001
 

 
Petitioner :- Ram Kewal Pal
 
Respondent :- State Of U.P.Through Secy.Education And 5 Ors.
 
Counsel for Petitioner :- Pt.S.Chandra,Anup Kumar Mishra,Rajan Singh
 
Counsel for Respondent :- C.S.C.,H.G.S. Parihar,Manjeet Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Manjeet Singh, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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