Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Manoj Kumar Singh vs The Committee Of Management
2015 Latest Caselaw 3417 ALL

Citation : 2015 Latest Caselaw 3417 ALL
Judgement Date : 26 October, 2015

Allahabad High Court
Manoj Kumar Singh vs The Committee Of Management on 26 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4947 of 1998
 

 
Petitioner :- Manoj Kumar Singh
 
Respondent :- The Committee Of Management
 
Counsel for Petitioner :- Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,Bagesh Kumar Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to the larger Bench in writ petition no. 655 (SS) 2014:Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.

Accordingly, list this case after pronouncement of the verdict by the larger Bench.

Order Date :- 26.10.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter