Bisheshwar Singh vs State Of U.P.The Secy.Home & Ors.
2015 Latest Caselaw 3416 ALL

Citation : 2015 Latest Caselaw 3416 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Bisheshwar Singh vs State Of U.P.The Secy.Home & Ors. on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1914 of 1991
 

 
Petitioner :- Bisheshwar Singh
 
Respondent :- State Of U.P.The Secy.Home & Ors.
 
Counsel for Petitioner :- Ganga Singh,Manoj Kumar Tiwari
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that this case has wrongly been listed today, as the next date was fixed as 26.11.2015.

In view of the above, list this case on the date fixed i.e. 26.11.2015.

Order Date :- 26.10.2015

Arvind

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