Ram Pravesh vs State Of U.P.Through Principal ...
2015 Latest Caselaw 3414 ALL

Citation : 2015 Latest Caselaw 3414 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Ram Pravesh vs State Of U.P.Through Principal ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5756 of 2001
 

 
Petitioner :- Ram Pravesh
 
Respondent :- State Of U.P.Through Principal Secy.
 
Counsel for Petitioner :- T.K.Misra,Surya Kant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Surya Kant Singh,learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

Download the LatestLaws.com Mobile App