Smt. Talat Sultana [Objection ... vs State Of U.P. Through Secy. Social ...
2015 Latest Caselaw 3413 ALL

Citation : 2015 Latest Caselaw 3413 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Smt. Talat Sultana [Objection ... vs State Of U.P. Through Secy. Social ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 295 of 2003
 

 
Petitioner :- Smt. Talat Sultana [Objection Filed]
 
Respondent :- State Of U.P. Through Secy. Social Welfare Deptt. Civil Sect
 
Counsel for Petitioner :- A.R.Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri A.R.Khan, learned Counsel for the petitioner prays for and is granted two weeks' time to file Rejoinder Affidavit.

Order Date :- 26.10.2015

Arvind

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