Ramanand Srivastava vs State Of U.P.Through Secretary
2015 Latest Caselaw 3411 ALL

Citation : 2015 Latest Caselaw 3411 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Ramanand Srivastava vs State Of U.P.Through Secretary on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1033 of 2001
 

 
Petitioner :- Ramanand Srivastava
 
Respondent :- State Of U.P.Through Secretary
 
Counsel for Petitioner :- Avadhesh Kumar,Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Shyam Mohan,Virendra K Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Sanjay Kumar Srivastava, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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