Smt. Chandra Rani & Anr. ... vs U.P.Cooperative Federation & 2 ...
2015 Latest Caselaw 3409 ALL

Citation : 2015 Latest Caselaw 3409 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Smt. Chandra Rani & Anr. ... vs U.P.Cooperative Federation & 2 ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2091 of 2007
 

 
Petitioner :- Smt. Chandra Rani & Anr. [Objection Filed]
 
Respondent :- U.P.Cooperative Federation & 2 Ors.
 
Counsel for Petitioner :- O.P. Srivastava
 
Counsel for Respondent :- C.P. Singh,B.P. Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri O.P.Srivastava, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 26.10.2015

Arvind

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