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Devendra Mishra vs State Of U.P. And 15 Others
2015 Latest Caselaw 3407 ALL

Citation : 2015 Latest Caselaw 3407 ALL
Judgement Date : 26 October, 2015

Allahabad High Court
Devendra Mishra vs State Of U.P. And 15 Others on 26 October, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59033 of 2015
 

 
Petitioner :- Devendra Mishra
 
Respondent :- State Of U.P. And 15 Others
 
Counsel for Petitioner :- Vineet Kumar Singh
 
Counsel for Respondent :- C.S.C.,Tariq Maqbool Khan
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents the respondents no. 1 to 3 and Sri Tariq Maqbool Khan, Advocate has accepted notice on behalf of the respondent no.4, Gaon Sabha.

Issue notice to the respondents no. 5 to 16.

Steps be taken within a week.

The respondents may file counter affidavit within one month.

Order Date :- 26.10.2015

Lbm/-

 

 

 
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