Gurdeep Singh vs State Of U.P.Through Secy.
2015 Latest Caselaw 3406 ALL

Citation : 2015 Latest Caselaw 3406 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Gurdeep Singh vs State Of U.P.Through Secy. on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 911 of 1999
 

 
Petitioner :- Gurdeep Singh
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- R.K.Srivastava,Nandan Verma,Shesh Verma,Yogesh Chandra Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of the learned Standing Counsel two weeks' further time is granted to file reply to the amended portion of the writ petition.

Order Date :- 26.10.2015

Arvind

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