Pradeep Kumar Tripathi vs Director Higher Education And 4 ...
2015 Latest Caselaw 3405 ALL

Citation : 2015 Latest Caselaw 3405 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Pradeep Kumar Tripathi vs Director Higher Education And 4 ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4790 of 2001
 

 
Petitioner :- Pradeep Kumar Tripathi
 
Respondent :- Director Higher Education And 4 Ors.
 
Counsel for Petitioner :- Smt.B.Godiyal,Anu Pratap Singh
 
Counsel for Respondent :- C.S.C.,Girish Chandra Sinha,Nagendra B.Singh,Rajesh Shukla,S.P.Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri A.P.Singh, learned Counsel for the petitioner, case is adjourned.

List in the next cause list.

Order Date :- 26.10.2015

Arvind

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