Gurpreet Singh vs Chairman And M.D.State Bank Of ...
2015 Latest Caselaw 3404 ALL

Citation : 2015 Latest Caselaw 3404 ALL
Judgement Date : 26 October, 2015

Allahabad High Court

Gurpreet Singh vs Chairman And M.D.State Bank Of ... on 26 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 6372 of 2005
 

 
Petitioner :- Gurpreet Singh
 
Respondent :- Chairman And M.D.State Bank Of India And 2 Ors
 
Counsel for Petitioner :- Harjot Singh,Aditya Pandey,Vivek Kumar Rai,Vivek Raj Singh
 
Counsel for Respondent :- N.K.Seth,Anurag Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Anurag Srivastava, learned Counsel for the opposite parties is directed to produce the original record which resulted in passing the order dated 13.7.1999 and the communication letter dated 6.8.1999.

Learned Counsel for the opposite parties will also file an affidavit indicating how many persons have been given compassionate appointment on the relevant time when the claim of the petitioner was denied.

List this case on 2.11.2015.

Learned Counsel for the petitioner will come prepared for final argument.

Order Date :- 26.10.2015

Arvind