Citation : 2015 Latest Caselaw 3402 ALL
Judgement Date : 26 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 10 Case :- CRIMINAL APPEAL No. - 127 of 2015 Appellant :- Jayapal Respondent :- State Of U.P. Counsel for Appellant :- D.B. Yadav,S. Prakash Counsel for Respondent :- Govt.Advocate Hon'ble Arun Tandon,J.
Hon'ble Vipin Sinha,J.
Sri D.B.Yadav, learned counsel for the appellant states that the sole appellant-Jayapal has expired on 19.9.2015.
Let the report be called for from the Chief Judicial Magistrate, Mau with regard to the status of the appellant within three weeks.
Let the matter be put up again on 30.11.2015.
Order Date :- 26.10.2015
Ashish Pd.
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