Digvijay Singh & Others vs Distt. Inspector Of Schools ...
2015 Latest Caselaw 3392 ALL

Citation : 2015 Latest Caselaw 3392 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Digvijay Singh & Others vs Distt. Inspector Of Schools ... on 16 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4117 of 1994
 

 
Petitioner :- Digvijay Singh & Others
 
Respondent :- Distt. Inspector Of Schools Faizabad And Others
 
Counsel for Petitioner :- S.K.Mehrotra,Manjive Shukla,Mrityunjay Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed that Sri Manjive Shukla, learned Counsel for the petitioner is busy in some other court and the request has been made for pass over the case.

In view of the above, case is adjourned.

List again.

Order Date :- 16.10.2015

Arvind

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