Rajiv Kumar @ Kukku vs Estate Officer & Another
2015 Latest Caselaw 3389 ALL

Citation : 2015 Latest Caselaw 3389 ALL
Judgement Date : 16 October, 2015

Allahabad High Court

Rajiv Kumar @ Kukku vs Estate Officer & Another on 16 October, 2015

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - C No. - 42745 of 2015
 

 
Petitioner :- Rajiv Kumar @ Kukku
 
Respondent :- Estate Officer & Another
 
Counsel for Petitioner :- Akhtar Ali
 
Counsel for Respondent :- A.S.G.I.,Saurabh Shukla
 

 
Hon'ble Suneet Kumar,J.

For order, see order of date passed in Writ-C No. 40360 of 2015 (Yogesh Agarwal vs. Estate Officer and 2 others) on separate sheets.

Status quo, as on date shall be maintained by the respective parties.

Order Date :- 16.10.2015

S.Prakash

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